Showing 181 - 210 of 500 acts
Central Act
Act no. 33 of 1969
33 sections
Foreign Marriage Act, 1969

An Act to make provision relating to marriages of citizens of India outside India. read more...

Central Act
Act No. of 1993
18 sections
Foreign Trade (Regulation) Rules, 1993
Central Act
Act No. of 1946
19 sections
Foreigners Act, 1946

An Act to confer upon the Central Government certain powers in respect of foreigners. read more...

Central Act
Act No. of 1980
7 sections
Forest (Conservation) Act, 1980

An Act to provide for the conservation of forests and for matters connected therewith or ancillary or incidental thereto. read more...

Central Act
Act No. ACT NO. 5 OF 2003 of 2002
21 sections
Freedom of Information Act, 2002

An Act to provide for freedom to every citizen to secure access to information under the control of public authorities, consistent with public interest, in order to promote openness, transparency and accountability in administration and in relation to ma ters connected therewith or incidental thereto. read more...

Central Act
Act No. 10 of Year 1897, dated 11th. March, 1897] An Act to consolidate and extend the General Clauses Acts, 1868 and 1887 WHEREAS it is expedient to consolidate and extend the General Clauses Acts, 1868 (1 of 1868
36 sections
General Clauses Act, 1897
Central Act
Act No. of 1958
70 sections
Gift - Tax Act, 1958
Central Act
Act No. of 1890
54 sections
Guardians and Wards Act, 1890
Central Act
Act No. of 1985
19 sections
Handlooms (Reservation of Articles for production) Act, 1985
Central Act
Act No. of 1956
30 sections
Hindu Adoptions and Maintenance Act, 1956
Central Act
Act No.15 of 1916
5 sections
Hindu Disposition of Property Act, 1916
Central Act
ACT NO.25 OF 1955
30 sections
Hindu Marriage Act, 1955

An Act to amend and codify the law relating to marriage among Hindus. read more...

Central Act
Act No. of 1960
2 sections
Hindu Marriages (Validation of Proceedings) Act, 1960

An Act to validate certain proceedings under the Hindu Marriage Act, 1955. read more...

Central Act
Act No.32 of 1956
13 sections
Hindu Minority and Guardianship Act, 1956

An Act to amend and codify certain parts of the law relating to minority and guardianship among Hindus. read more...

Central Act
Act No. of 1956
31 sections
Hindu Succession Act, 1956
Central Act
Act No. 26 of 1972
31 sections
Hire Purchase Act, 1972
Central Act
Act No. 59 of 1973
33 sections
Homoeopathy Central Council Act, 1973

An Act to provide for the constitution of a Central Council of Homoeopathy and the maintenance of a Central Register of Homoeopathy and for matters connected therewith. read more...

Central Act
Act No. 104 of 1956
32 sections
Immoral Traffic (Prevention) Act, 1956

An Act to provide in pursuance of the International Convention signed at New York on the 9th day of May, 1950, for 2[the prevention of immoral traffic]. read more...

Central Act
Act No.22 OF 1934
20 sections
Indian Aircraft Act, 1934

An Act to make better provision for the control of the manufacture, possession, use, operation, sale, import and export of aircraft. read more...

Central Act
Act No. 5 of 1923
41 sections
Indian Boilers Act, 1923

An Act to consolidate and amend the low relating to steam-boilers. read more...

Central Act
Act No. 15 of 1872
89 sections
Indian Christian Marriage Act, 1872

An Act to consolidate and amend the law relating to the solemnization in India of the marriages of Christians. read more...

Central Act
Act No. of 1872
192 sections
Indian Contract Act, 1872
Central Act
Act No. of 1869
77 sections
Indian Divorce Act, 1869
Central Act
Act No. of 1882
64 sections
Indian Encasements Act, 1882

An Act to define and amend the law relating to easements and licenses WHEREAS it is expedient to define and amend the law relating to Easements and Licenses. read more...

Central Act
Act No. 1 of 1872
182 sections
Indian Evidence Act, 1872
Central Act
Act No. of 1927
87 sections
Indian Forest Act, 1927

An Act to consolidate the law relating to forests, the transit of forest-produce and the duty livable on timber and other forest produce. read more...

Central Act
Act No. 40 of 1948
7 sections
Indian Matrimonial Causes (War Marriages) Act, 1948

An Act to confer upon Courts temporary jurisdiction in certain matrimonial causes. read more...

Central Act
Act No. 48 of 1970
36 sections
Indian Medicine Central Council Act, 1970

An Act to provide for the constitution of a Central Council of Indian Medicine and the maintenance of a Central Register of Indian Medicine and for matters connected therewith. read more...

Central Act
Act No. of 1932
75 sections
Indian Partnership Act, 1932
Central Act
Act No. of 1860
553 sections
Indian Penal Code, 1860