04 May 1962
Supreme Court
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WAVERLY JUTE MILLS CO. LTD. Vs RAYMON & COMPANY (INDIA) PVT. LTD.

Bench: B.P. SINHA (CJ),K. SUBBARAO,N.R. AYYANGAR,J.R. MUDHOLKAR,T.L.V.
Case number: Appeal (civil) 389-392 of 1960