VIRENDER AGGARWAL Vs M/S. KHAITAN ELECTRICALS LTD
Case number: Transfer Petition (crl.) 311 of 2007
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CASE NO.: Transfer Petition (crl.) 311 of 2007
PETITIONER: VIRENDER AGGARWAL
RESPONDENT: M/S. KHAITAN ELECTRICALS LTD
DATE OF JUDGMENT: 15/02/2008
BENCH: S.B. SINHA & V.S. SIRPURKAR
JUDGMENT: JUDGMENT O R D E R
TRANSFER PETITION (CRIMINAL) NO. 311 OF 2007
Having heard the learned counsel for the pasties, we are of the opinion that as upon the complaint filed by the respondent as against the petitioner for alleged commission of offences under Section 420 & 406 of the Indian Penal Code, the learned Metropolitan Magistrate has merely directed the police to investigate the case and in terms thereof no charge-sheet has yet been filed, we are of the opinion that it is not necessary to interfere with the matter at this stage. The transfer petition is dismissed.