VIJAYAMONI Vs JAYARAJAN
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000276-000276 / 2003
Diary number: 15569 / 2002
Advocates: K. RAJEEV Vs
MALINI PODUVAL
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 276 OF 2003
VIJAYAMONI ..... APPELLANT
VERSUS
JAYARAJAN & ANR. ..... RESPONDENT
O R D E R
The learned counsel for the appellant states that
after the filing of the appeal in the year 2003, the
appellant has expired. This appeal is, accordingly,
dismissed as having abated.
........................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI AUGUST 17, 2010.