UNION OF INDIA & ANR. Vs DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.
Bench: S.P. BHARUCHA,S.C. SEN,M. JAGANNADHA RAO
Case number: Appeal Civil 2062 of 1979
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PETITIONER: UNION OF INDIA & ANR.
Vs.
RESPONDENT: DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.
DATE OF JUDGMENT: 06/05/1997
BENCH: S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO
ACT:
HEADNOTE:
JUDGMENT: O R D E R The application for intervention is dismissed.