11 February 2008
Supreme Court
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UMA MAHESHWARI Vs K. SANKAR RAO

Case number: T.P.(C) No.-000489-000489 / 2005
Diary number: 11601 / 2005
Advocates: Vs B. K. SATIJA


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CASE NO.: Transfer Petition (civil)  489 of 2005

PETITIONER: UMA MAHESHWARI

RESPONDENT: K. SANKAR RAO

DATE OF JUDGMENT: 11/02/2008

BENCH: TARUN  CHATTERJEE & H.S.BEDI

JUDGMENT: JUDGMENT  O   R   D   E   R   

TRANSFER PETITION (C) NO. 489 OF 2005  

               This petition has been filed to transfer the Matrimonial Case No.78/2004 ent itled  S.Sankar Rao vs. Smt.Uma Maheshwari, pending before the Principal Judge, Family Court,  Jamashedpur, Jharkhand to the District Court at Bhubaneshwar, Orissa.   Considering the fact   that the petitioner-wife is having two minor children of seven and eight years respectively,  we are  of the view that  Matrimonial Case No.78/2004 entitled S.Sankar Rao vs. Smt.Uma Maheshwari,  pending before the Principal Judge, Family Court, Jamashedpur, Jharkhand be transferred to t he  Family Court at Bhubaneshwar, Orissa.  We order accordingly. The Transfer Petition is allowe d  accordingly.