16 September 1996
Supreme Court
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THE PATIALA CENTRAL COOPERATIVEBANK LTD. Vs THE PATIALA CENTRAL COOPERATIVEBANK EMPLOYEES UNION & ANR.


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PETITIONER: THE PATIALA CENTRAL COOPERATIVEBANK LTD.

       Vs.

RESPONDENT: THE PATIALA CENTRAL COOPERATIVEBANK EMPLOYEES UNION & ANR.

DATE OF JUDGMENT:       16/09/1996

BENCH: SEN, S.C. (J) BENCH: SEN, S.C. (J) JEEVAN REDDY, B.P. (J) MAJMUDAR S.B. (J)

ACT:

HEADNOTE:

JUDGMENT:                             WITH          CIVIL APPEAL NOS. 4074 AND 4075-76 OF 1988                       J U D G M E N T      In view  of the  opinions delivered  today, the appeals are allowed  and the judgment of the High Court is Set aside subject to  the observations  made  in  our  opinions.    No orders as to costs.