28 July 1994
Supreme Court
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THE KERALA STATE HOUSING BOARD Vs M/S.RAMAPRIYA HOTELS(P)LTD. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004994-004994 / 1990
Diary number: 73808 / 1990
Advocates: E. M. S. ANAM Vs S. R. SETIA


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