TEJA SINGH (DEAD) BY L.RS. Vs MOHINDER SINGH .
Case number: Crl.A. No.-001366-001366 / 2002
Diary number: 8314 / 2002
Advocates: ABHA JAIN Vs
KUSUM CHAUDHARY
REPORTABLE
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 1366 OF 2002
Teja Singh ..Appellant
Versus
Mohinder Singh & Ors. ..Respondents
J U D G M E N T
Dr. ARIJIT PASAYAT, J.
1. This appeal is connected with Criminal Appeal No. 1365 of 2002
which has been disposed of by us today by a separate judgment. The
present appeal is by the complainant and the order passed in Criminal
Appeal No. 1365 of 2002 shall operate so far as the present appeal is
concerned. The appeal is disposed of accordingly.
…………..… …..........................J.
(Dr. ARIJIT PASAYAT)
……………….….......................J.
New Delhi (Dr. MUKUNDAKAM SHARMA) February 27, 2009
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