TEJ SINGH Vs PRABHU NARAYAN SHARMA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001143-001143 / 2004
Diary number: 797 / 2004
Advocates: ANIL KUMAR SANGAL Vs
PRATIBHA JAIN
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1143 OF 2004
TEJ SINGH ..... APPELLANT
VERSUS
PRABHU NARAYAN SHARMA ..... RESPONDENT
O R D E R
The findings arrived at by the trial court as
well as the High court are against the appellant.
After hearing the learned counsel for the
parties at length, we are of the opinion that no
interference is called for in the matter.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI NOVEMBER 25, 2009.