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CASE NO.: Transfer Petition (civil)  670 of 2007

PETITIONER: SUNITA SHARMA

RESPONDENT: UPENDRA KUMAR SHARMA

DATE OF JUDGMENT: 03/03/2008

BENCH: S.H.KAPADIA & B.SUDERSHAN REDDY

JUDGMENT: JUDGMENT

O R D E R TRANSFER  PETITION (C) NO. 670 OF  2007

               Transfer is made absolute in terms of prayer ‘A’ which is  quoted herein below:

               "Transfer the matrimonial title suit no.47 of 2007 under section  9 of HMA pending in the court of Principle Judge, Family Court,  Gaya from Gaya to Family Court, Delhi at Tis Hazari."

               Transfer petition  is accordingly allowed.