SUNIL KUMAR SINGH Vs STATE OF U.P..

05 February 2008
Supreme Court
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SUNIL KUMAR SINGH Vs STATE OF U.P..

Case number: R.P.(C) No.-000006-000006 / 2008
Diary number: 36812 / 2007

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CASE NO.: Review Petition (civil)  6 of 2008

PETITIONER: SUNIL KUMAR SINGH

RESPONDENT: STATE OF U.P.& ORS

DATE OF JUDGMENT: 05/02/2008

BENCH: TARUN CHATTERJEE & DALVEER BHANDARI

JUDGMENT: JUDGMENT

O   R   D   E   R   REVIEW PETITION (C) N0.6  OF 2008  IN  SLP(C) No.19938 OF 2007   

                        We have carefully gone through the Review Petition and the connected records.  We do   not find any merit therein.  The  Review Petition is, accordingly, dismissed.