SUNDER SINGH SANDHU (D) BY LRS. Vs HIMACHAL ROAD TRANSPORT CORP.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-003973-003973 / 2007
Diary number: 2970 / 2006
Advocates: Vs
BALRAJ DEWAN
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO. 1 IN
CIVIL APPEAL NO. 3973 OF 2007
SUNDER SINGH SANDHU (D) BY LRS. ..... APPELLANTS
VERSUS
HIMACHAL ROAD TRANSPORT CORP. & ANR. ..... RESPONDENTS
O R D E R
We see from the order of 27th August, 2007, that
we had not made any comment with regard to the interest
that had been awarded to the appellant. In this view
of the matter, the order of the tribunal insofar as it
pertains to interest is maintained.
Interlocutory Application is disposed of
accordingly. The amount of Rs. 5 lakhs awarded will
carry interest at the rate of 9 per cent in terms of
the order of the High Court.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI JANUARY 22, 2010.