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PETITIONER: THE STATE OF WEST BENGAL & ORS.

       Vs.

RESPONDENT: AJOY KUMAR BANERJEE

DATE OF JUDGMENT:       27/08/1998

BENCH: G.T.NANAVATI, . RAJENDRA BABU.

ACT:

HEADNOTE:

JUDGMENT: J U D G M E N T The  learned  counsel  for  the State of West Bengal wanted to raise some important  questions  of  law  in  this appeal:  but in view of the fact that there is only one post of Protocol Officer in the High  Court  and  the  additional financial  burden  likely  to fall upon the State Government will be insignificant, we do not think it proper  to  decide those  questions  in  this appeal. We therefore dismiss this appeal.