STATE OF U.P. Vs ULFAT SINGH
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000077-000077 / 2005
Diary number: 3623 / 2004
Advocates: ANUVRAT SHARMA Vs
GAURAV AGRAWAL
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 77 OF 2005
STATE OF U.P. ..... APPELLANT
VERSUS
ULFAT SINGH & ANR. ..... RESPONDENTS
O R D E R
Heard the learned counsel for the parties.
The Criminal Appeal is dismissed.
We place on record our appreciation for the
assistance rendered by Mr. Gaurav Agrawal, the learned
Amicus Curiae and fix his fee at Rs. 7,000/- (Rupees
Seven thousand only).
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI SEPTEMBER 10, 2009.