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IN THE SUPREME COURT OF INDIA

CIVIL APPELLATE JURISDICTION

Special Leave Petition (Civil) NO.10587 of 2013] @ ( CC No.4517 of 2013)

State of U.P. and another   .. Petitioners

Versus

Sant Lal .. Respondent WITH

Special Leave Petition (Civil) NO.10588 of 2013] @ ( CC No.5264 of 2013)

Special Leave Petition (Civil) NO.10589 of 2013] @ ( CC No.5563 of 2013)      and

Special Leave Petition (Civil) NO.10590 of 2013] @ ( CC No.5587 of 2013)

 O R D E R  

K. S. Radhakrishnan, J

In  view  of  the  Judgment  pronounced  by  this  Court  on  

11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of  

2008 State of U.P. v. Hari Ram these special leave petitions are  

dismissed.    

……………………………..J. (K.S. Radhakrishnan)

……………………………..J. (Dipak Misra)

New Delhi, April 08, 2013

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