07 March 2008
Supreme Court
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STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001816-001816 / 2008
Diary number: 3232 / 2007
Advocates: SANJAY JAIN Vs


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CASE NO.: Appeal (civil)  1816 of 2008

PETITIONER: State of Punjab & Ors

RESPONDENT: M/s. Sankeshwar Hosiery Industry

DATE OF JUDGMENT: 07/03/2008

BENCH: S.H. Kapadia & B. Sudershan Reddy

JUDGMENT: J U D G M E N T REPORTABLE

CIVIL APPEAL NO.  1816 OF 2008 [Arising out of S.L.P. (CIVIL) NO.7649 of 2007]

KAPADIA, J.

       Leave granted.

       In view of our decision in the case of State of Punjab &  Others etc. etc. v. M/s. Perfect Synthetics etc. etc. \026 Civil  Appeal No.1072 of 2008, the civil appeal is dismissed with no  order as to costs.