SRI ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE, VARANASI AND ORS. ETC. Vs STATE OF U.P. AND ORS.

14 March 1997
Supreme Court
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SRI ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE, VARANASI AND ORS. ETC. Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 1013-1015 of 1987