REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM

18 February 1994
Supreme Court
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REFERENCE UNDER ARTICLE 317(1) OF CONSTITUTION OF INDIA Vs SH. M, MEGHA CHANDRA SINGH, CHAIRMAN. MANIPUR SERVICE COMM

Bench: M.N. Venkatachaliah C.J,S. Ratnavel Pandian,S. Mohan,G.N. Ray
Case number: Special Reference Case 1 of 1985