RAMESH NATH Vs MANOHAR KANDPAL(DEAD) THROUGH LRS.
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007915-007915 / 2003
Diary number: 22545 / 2001
Advocates: Vs
GHANSHYAM JOSHI
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA No. 5 in
CIVIL APPEAL NO. 7915 OF 2003
RAMESH NATH APPELLANT
VERSUS
MANOHAR KANDPAL(DEAD) THROUGH LRS. RESPONDENTS
O R D E R
Delay condoned.
Application is dismissed.
........................J [HARJIT SINGH BEDI]
........................J [C.K. PRASAD]
NEW DELHI AUGUST 09, 2010.