13 May 2009
Supreme Court
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RAJENDER SINGH Vs VIJAY PAL @ JAI PAL .

Case number: C.A. No.-003867-003867 / 2001
Diary number: 6103 / 2001


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.3867 OF 2001

RAJENDER SINGH ....APPELLANT VERSUS

VIJAY PAL @ JAI PAL & ORS. ....RESPONDENTS

O R D E R

Perused office report dated 8th May, 2009 and the letter of the lower  

court seeking extension of time for final disposal of the  suit No.353/02.   Time to  

complete the hearing and dispose of the  suit  finally  is extended by six months.

..........................J. (TARUN CHATTERJEE)           

..........................J. (H.L. DATTU)                 

NEW DELHI, MAY 13, 2009.