RAJENDER SINGH Vs VIJAY PAL @ JAI PAL .
Case number: C.A. No.-003867-003867 / 2001
Diary number: 6103 / 2001
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.3867 OF 2001
RAJENDER SINGH ....APPELLANT VERSUS
VIJAY PAL @ JAI PAL & ORS. ....RESPONDENTS
O R D E R
Perused office report dated 8th May, 2009 and the letter of the lower
court seeking extension of time for final disposal of the suit No.353/02. Time to
complete the hearing and dispose of the suit finally is extended by six months.
..........................J. (TARUN CHATTERJEE)
..........................J. (H.L. DATTU)
NEW DELHI, MAY 13, 2009.