04 May 2010
Supreme Court
Download

R. NARAYANASWAMY REDDY Vs BASAPPA REDDY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003893-003893 / 2003
Diary number: 6090 / 2003
Advocates: S. N. BHAT Vs


1

   IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 3893 OF 2003

R. NARAYASWAMY REDDY    ..... APPELLANT

VERSUS

BASAPPA REDDY & ANR.       ..... RESPONDENTS

WITH  CIVIL APPEAL NO. 3894 of 2003

O R D E R

   Learned counsel for the parties have agreed that  

the disputes between them has been settled. In this  

view of the matter, the appeals are disposed of as  

having become infructuous.

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [C.K. PRASAD]

NEW DELHI MAY 04, 2010.