R. NARAYANASWAMY REDDY Vs BASAPPA REDDY
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003893-003893 / 2003
Diary number: 6090 / 2003
Advocates: S. N. BHAT Vs
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3893 OF 2003
R. NARAYASWAMY REDDY ..... APPELLANT
VERSUS
BASAPPA REDDY & ANR. ..... RESPONDENTS
WITH CIVIL APPEAL NO. 3894 of 2003
O R D E R
Learned counsel for the parties have agreed that
the disputes between them has been settled. In this
view of the matter, the appeals are disposed of as
having become infructuous.
..................J [HARJIT SINGH BEDI]
..................J [C.K. PRASAD]
NEW DELHI MAY 04, 2010.