R.K.MOBISANA SINGH Vs TEMBA SINGH .
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: CONMT.PET.(C) No.-000243-000244 / 2008
Diary number: 26230 / 2008
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (C) NOS. 243-244 OF 2008 IN
CIVIL APPEAL NOS. 5837-5838 of 2007
R.K. MOBISANA SINGH ..... PETITIONER
VERSUS
TEMBA SINGH & ORS. ..... RESPONDENTS
O R D E R
Learned counsel for the petitioner states that
the contempt petitions be dismissed as withdrawn
with liberty to join the proceedings in the High
Court in which the new seniority list has been
challenged.
Ordered, as prayed for.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI SEPTEMBER 04 , 2009.