PROVINCIAL CO-OP.D.F.LTD. Vs AJEET SINGH
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-000798-000798 / 2007
Diary number: 12102 / 2005
Advocates: VARINDER KUMAR SHARMA Vs
M. P. SHORAWALA
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
I.a. No. 2 in CIVIL APPEAL NO. 798 OF 2007
PROVINCIAL CO-OP. D.F. LTD. & ORS. ..... APPELLANTS
VERSUS
AJEET SINGH ..... RESPONDENT
O R D E R
Application is allowed.
Matter be restored to its original number.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI JANUARY 25, 2010.