03 May 2005
Supreme Court
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PRAMOD KUMAR JAISWAL Vs BIBI HUSN BANO .

Bench: G.P. MATHUR
Case number: C.A. No.-000336-000336 / 2004
Diary number: 3035 / 2003
Advocates: K. RAJEEV Vs SUMITA HAZARIKA


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CASE NO.: Appeal (civil)  336 of 2004

PETITIONER: Pramod Kumar Jaiswal & Ors.

RESPONDENT: Bibi Husn Bano & Ors.

DATE OF JUDGMENT: 03/05/2005

BENCH: G.P. MATHUR

JUDGMENT: J U D G M E N T

G. P. MATHUR, J.

       I am in agreement with the judgment of brother  Balasubramanyan, J. that the appeal be dismissed, except on a  limited point on which the learned Chief Justice has written a  separate opinion, with which I concur.