POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC. Vs K.L. NARASIMHAN & ANR. ETC.
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PETITIONER: POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC.
Vs.
RESPONDENT: K.L. NARASIMHAN & ANR. ETC.
DATE OF JUDGMENT: 02/05/1997
BENCH: K. RAMASWAMY, S. SAGHIR AHMAD, G.B. PATTANAIK
ACT:
HEADNOTE:
JUDGMENT: WITH CIVIL APPEAL NOS. 3175,3177 & 3176 OF 1997 (Arising out of SLP (C) Nos. 17366/92, 420 and 3028/93) AND WRIT PETITION (C) NO. 781 OF 1995 O R D ER In view of the judgments by Hon’ble K.Ramaswamy, J. and concurring judgment by Hon’ble G.B. Pattanaik, the appeals are allowed and the writ petition is disposed of, but, in the circumstances, without costs.