IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION

CRIMINAL MISC. PETITION NO.20556 OF 2008 IN

WRIT PETITION (CRL.) NO(s). 219 OF 2001

OM PRAKASH SRIVASTAVA ....PETITIONER

                     VERSUS

UNION OF INDIA THR. C.B.I. & ORS.       ....RESPONDENTS

O R D E R

Heard learned counsel for the Petitioner.

Criminal Miscellaneous Petition  No.20556/2008 in W.P.(Crl.)No.219/2001 is

dismissed.

.....................J. (TARUN CHATTERJEE)      

.....................J. (V.S. SIRPURKAR)        

NEW DELHI,  JANUARY 13, 2009.