NISHA KASHYAP Vs ROHIT KASHYAP
Case number: T.P.(C) No.-000552-000552 / 2007
Diary number: 22920 / 2007
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CASE NO.: Transfer Petition (civil) 552 of 2007
PETITIONER: NISHA KASHYAP
RESPONDENT: ROHIT KASHYAP
DATE OF JUDGMENT: 29/02/2008
BENCH: S.H.KAPADIA & J.M.PANCHAL
JUDGMENT: JUDGMENT O R D E R
TRANSFER PETITION (C) NO. 552 OF 2007
This is wife’s transfer petition. Heard learned counsel on both sides. Transfer petition is allowed in terms of prayer ‘A’ which is reproduced herein below:
" Direct the transfer HMA Case No. 889/2007 titled Sh. Rohit Kashyap vs. Smit. Nisha Kashyap pending in the court of Sh. Deepak Jagotra, Additional District Judge, Karkardooma Courts, Delhi to the Court of District Judge, Begusarai (Bihar) for disposal."