NIRMALA DEVI & ORS. Vs ANSHU SHARMA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Transfer Petition (Crl.) 282 of 2007
IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 282 OF 2007
NIRMALA DEVI & ORS. ..... PETITIONERS
VERSUS
ANSHU SHARMA ..... RESPONDENT
O R D E R
In view of the fact that the complaint has since
been withdrawn, the present matter no longer survives.
It is dismissed as having become infructuous.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI APRIL 19, 2010.