NATIONAL TEXTILE CORPORATION(SM)LIMITED Vs KAMALA SINGH .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002562-002562 / 2009
Diary number: 1901 / 2008
Advocates: ANITHA SHENOY Vs
ANIRUDDHA P. MAYEE
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
I.A. No. of 2010 IN
CIVIL APPEAL NO. 2562 OF 2003
NATIONAL TEXTILE CORPORATION(SM) LTD. ..... APPELLANT
VERSUS
KAMAL SINGH & ORS. ..... RESPONDENT
O R D E R
In our order dated 8th April, 2009, in page 2,
line nos 2 and 17 the date “20th November, 2006” shall
be read as “28th November, 2006”.
Application is disposed of.
..................J [HARJIT SINGH BEDI]
..................J [C.K. PRASAD]
NEW DELHI FEBRUARY 09, 2010.