NANDIKONDA SAMBAIAH Vs THOTA THOMASAIAH
Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: C.A. No.-003629-003629 / 2003
Diary number: 5449 / 2003
Advocates: A. SUBBA RAO Vs
VIJAY KUMAR
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3629 OF 2003
NANDIKONDA SAMBAIAH ..... APPELLANT
VERSUS
THOTA THOMASAIAH ..... RESPONDENT
O R D E R
The civil appeal is dismissed.
..................J [HARJIT SINGH BEDI]
..................J [DR. B.S. CHAUHAN]
NEW DELHI AUGUST 20, 2009.