MISRILAL JAIN ETC. ETC. Vs STATE OF ORISSA & ANOTHER

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, SYED MURTAZA & KAILASAM, P.S.
Case number: Appeal Civil 1810 of 1971