MANOHAR SINGH Vs JAGDEV SINGH
Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001088-001088 / 2006
Diary number: 3928 / 2004
Advocates: ANIS AHMED KHAN Vs
A. P. MOHANTY
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1088 OF 2006
MANOHAR SINGH ..... APPELLANT
VERSUS
JAGDEV SINGH & ANR. ..... RESPONDENT
O R D E R
Even though the grievance made by the counsel
for the appellant against the judgment of the High
Court is not entirely without substance, in the facts
and circumstances of the case, we are not inclined to
interfere in this matter.
This appeal is, accordingly, dismissed.
........................J [AFTAB ALAM]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI SEPTEMBER 15, 2010.