27 October 2009
Supreme Court
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M/S.VALLEY VIEW INTERNATION.HEALTH CLUB Vs EMPLOYEES STATE INSURANCE CORPORATION

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000855-000856 / 2005
Diary number: 13578 / 2004
Advocates: LAKSHMI RAMAN SINGH Vs V. J. FRANCIS


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      IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NOS.  855-856 OF 2004

M/S VALLEY VIEW INTERNATION. HEALTH  CLUB  

..... APPELLANT

VERSUS

EMPLOYEES  STATE  INSURANCE  CORPORATION

..... RESPONDENT

O R D E R

Ms.  Udita  Singh,  the  learned  counsel  for  the  

appellant  states  that  the  appellant-Club  wishes  to  

withdraw  the appeals.   

The appeals are dismissed as withdrawn.

   ...................J     [MARKANDEY KATJU]

   ...................J           [ASOK KUMAR GANGULY]

NEW DELHI OCTOBER 27, 2009.