12 April 2010
Supreme Court
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M/S.CHAVAN RISHI INTERNATINAL LTD. Vs HUDA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-003379-003379 / 2010
Diary number: 3445 / 2010


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.         OF 2010 [arising out of Civil Appeal Diary No. 3445 of 2010]

 

M/S CHAVAN RISHI INTERNATIONAL LTD. ..... APPELLANT

VERSUS

HUDA ..... RESPONDENT

O R D E R

Applications  seeking  condonation  of  delay  in  

filing as well as re-filing of the appeal are allowed.

Heard the learned counsel for the appellant.

We see no reason to interfere with the order  

impugned herein.  The appeal is, therefore, dismissed.

......................J  [B. SUDERSHAN REDDY]

......................J        [SURINDER SINGH NIJJAR]

NEW DELHI APRIL 12, 2010.