05 November 2003
Supreme Court
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M/S. B.L. GUPTA CONSTRUCTION (P) LTD. Vs BHARAT CO-OP.GROUP HSG. SOCIETY LTD.

Case number: C.A. No.-002902-002903 / 2002
Diary number: 19883 / 2001
Advocates: MITTER & MITTER CO. Vs PRAMOD B. AGARWALA