LAXMAN NAYAK Vs STATE OF ORISSA

22 February 1994
Supreme Court
Download

LAXMAN NAYAK Vs STATE OF ORISSA

Bench: FAIZAN UDDIN (J)
Case number: Crl.A. No.-000407-000407 / 1992
Diary number: 86289 / 1992
Advocates: UMA DATTA Vs

1

2

3

4

5

6

7

8

9

10

11

12

13

14

15

16

17

18

19

20