06 September 2019
Supreme Court
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K. SREEDHAR RAO Vs UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: W.P.(C) No.-000300-000300 / 2016
Diary number: 15088 / 2016
Advocates: NAVIN PRAKASH Vs


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ITEM NO.1501               COURT NO.4               SECTION X (For Judgment)

              S U P R E M E  C O U R T  O F  I N D I A                        RECORD OF PROCEEDINGS

WRIT PETITION (CIVIL)  NO.  300/2016

K. SREEDHAR RAO                                    PETITIONER(S)

                               VERSUS

UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LAW & JUSTICE, NEW DELHI RESPONDENT(S)

 Date : 06-09-2019 This petition was called on for pronouncement of  

judgment today.

For Petitioner(s) Mr. Navin Prakash, AOR Mr. Aljo K. Joseph,Adv.

                   For Respondent(s) Mr. Mukesh Kumar Maroria, AOR

(Appearance slip not given)                      

Hon'ble  Mr.  Justice  M.R.  Shah  pronounced  the

judgment of the Bench comprising Hon'ble Mr. Justice

Arun Mishra, His Lordship and Hon'ble Mr. Justice B.R.

Gavai.

The writ petition is dismissed in terms of the

signed judgment.

Pending  application(s),  if  any,  shall  stand

disposed of.

(NARENDRA PRASAD)                       (JAGDISH CHANDER)   COURT MASTER                                COURT MASTER   

(Signed 'Reportable' Judgment is placed on the file)