J.K. COTTON SPINNING AND WEAVING MILLS LTD. & ANR. Vs UNION OF INDIA & ORS.

30 October 1987
Supreme Court
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J.K. COTTON SPINNING AND WEAVING MILLS LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 307 of 1987