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PETITIONER: H.P.S.E.B. AND OTHERS

       Vs.

RESPONDENT: MOHAN SINGH VERMA AND OTHERS

DATE OF JUDGMENT01/09/1995

BENCH: RAMASWAMY, K. BENCH: RAMASWAMY, K. HANSARIA B.L. (J)

CITATION:  JT 1995 (6)   549        1995 SCALE  (5)226

ACT:

HEADNOTE:

JUDGMENT:                          O R D E R Leave granted.      The appellant-Board  in its  proceedings dated 7.6.1995 made in  Office Order No.7/HPSEB(SECTT) IR-94 has decided to fix daily wages rates of different categories of daily rated workers against  each of  them with  effect from  January 1, 1994. The  Junior Draftsmen  are at  serial number  114. For them, the  daily rate  wages are  Rs. 73.20 per day. In that view of  the matter, the controversy no longer survives. The apeal is accordingly disposed of. No costs.