CHITRA Vs DEEPAK K. RANGACHAR
Case number: T.P.(C) No.-000401-000401 / 2007
Diary number: 16703 / 2007
Advocates: Vs
BALAJI SRINIVASAN
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CASE NO.: Transfer Petition (civil) 401 of 2007
PETITIONER: CHITRA
RESPONDENT: DEEPAK K. RANGACHAR
DATE OF JUDGMENT: 29/02/2008
BENCH: S.H.KAPADIA & J.M.PANCHAL
JUDGMENT: JUDGMENT O R D E R
This matter was referred to the Mediation Centre for settlement.
Transfer petition stands disposed of in terms of the report dated 18.2.2008 submitted by the Centre.