29 February 2008
Supreme Court
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CHITRA Vs DEEPAK K. RANGACHAR

Case number: T.P.(C) No.-000401-000401 / 2007
Diary number: 16703 / 2007
Advocates: Vs BALAJI SRINIVASAN


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CASE NO.: Transfer Petition (civil)  401 of 2007

PETITIONER: CHITRA

RESPONDENT: DEEPAK K. RANGACHAR

DATE OF JUDGMENT: 29/02/2008

BENCH: S.H.KAPADIA & J.M.PANCHAL

JUDGMENT: JUDGMENT O R D E R

               This matter was referred to the Mediation Centre for settlement.

               Transfer petition stands disposed of in terms of the report dated  18.2.2008 submitted by the Centre.