03 March 1989
Supreme Court
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BHOPAL GAS PEEDIT MAHILA UDYOG SANGATHAN & ANR. Vs STATE OF M.P. & ORS.

Bench: R.S.PATHAK (CJ),E.S.VENKATARAMIAH,R. MISRA,M.H.KANIA,M.N.
Case number: Writ Petition (civil) 843 of 1988