BETTIAH ESTATE Vs STATE OF BIHAR .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007547-007547 / 1996
Diary number: 64025 / 1985
1
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA NO. 1 IN CIVIL APPEAL NO. 7547 OF 1996
BETTIAH ESTATE THROUGH THE
MANANGER & ANR. ..... APPELLANTS
VERSUS
STATE OF BIHAR & ANOTHER ..... RESPONDENTS
O R D E R
Learned counsel for the appellants prays that the
application be dismissed as withdrawn.
Ordered as prayed for.
........................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI AUGUST 30, 2010.