ITEM No.1-A                Court No.3               SECTION IIA (For Judgment)                  

S U P R E M E   C O U R T   O F   I N D I A                           RECORD OF PROCEEDINGS

      CRIMINAL APPEAL NO. 403/2000    

 BAIJNATH JHA Appellant (s)    

                             VERSUS

 SITA RAM AND ANR. Respondent (s)

 WITH CRL. A. Nos. 405/2000, 404/2000

 Date : 12/06/2008   This  Petition was called on for judgment today.           For Appellant (s) Mr. Pramod Swarup, Adv.

 For Respondent(s) Mr. Gopal Singh, Adv.

Hon'ble Dr. Justice Arijit Pasayat pronounced  Judgment of the

Bench comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar.

The appeals are  allowed  in terms of the signed judgment.   

(Shashi Sareen)            (Vijay Aggarwal)  Court Master                    Court Master

 Signed Reportable judgment is placed on the file.