10 May 2010
Supreme Court
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B.C.DALAL Vs CUSTODIAN

Bench: HARJIT SINGH BEDI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-003793-003793 / 2010
Diary number: 13111 / 2010


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      IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 3793 OF 2010

 

    B.C. DALAL ..... APPELLANT

VERSUS

    CUSTODIAN & ANR. ..... RESPONDENT

O R D E R

After arguing for some time the learned counsel  

for the appellant prays for withdrawal of the appeal.   

Prayer is allowed.

The Civil Appeal is dismissed as withdrawn.

    ..................J      [HARJIT SINGH BEDI]

    ..................J     [K.S. RADHAKRISHNAN]

NEW DELHI MAY 10, 2010.