B.C.DALAL Vs CUSTODIAN
Bench: HARJIT SINGH BEDI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-003793-003793 / 2010
Diary number: 13111 / 2010
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3793 OF 2010
B.C. DALAL ..... APPELLANT
VERSUS
CUSTODIAN & ANR. ..... RESPONDENT
O R D E R
After arguing for some time the learned counsel
for the appellant prays for withdrawal of the appeal.
Prayer is allowed.
The Civil Appeal is dismissed as withdrawn.
..................J [HARJIT SINGH BEDI]
..................J [K.S. RADHAKRISHNAN]
NEW DELHI MAY 10, 2010.