APARNA SADHUKHAN Vs TANMOY SADHUKHAN
Bench: HARJIT SINGH BEDI,H.L. DATTU, , ,
Case number: T.P.(C) No.-001337-001337 / 2009
Diary number: 35537 / 2009
Advocates: Vs
R. GOPALAKRISHNAN
IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (C) NO. 1337 OF 2009
APARNA SADHUKHAN ..... PETITIONER
VERSUS
TANMOY SADHUKHAN ..... RESPONDENT
O R D E R
This transfer petition has been filed by the
petitioner-wife seeking transfer of Matrimonial Suit No.
69 of 2009 titled Tanmoy Sadhukhan v. Aparna Sadhukhan
pending before the Learned District Judge at Chinsura,
West Bengal to a court of competent jurisdiction at
Dhanbad, Jharkhand.
It is submitted by the learned counsel for the
parties that as the parties have compromised their
disputes, the transfer petition has become infructuous and
hence this petition may be disposed of as having become
infructuous.
Ordered accordingly.
......................J [HARJIT SINGH BEDI]
......................J [H.L. DATTU]
NEW DELHI
APRIL 09, 2010.