07 November 1963
Supreme Court
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ADDANKI TIRUVENKATA THATA DESIKA CHARYULU Vs STATE OF ANDHRA PRADESH & ANR.

Bench: P.B. GAJENDRAGADKAR,K. SUBBARAO,K.N. WANCHOO,N.R. AYYANGAR,J.R.
Case number: Appeal (civil) 375 of 1961